Section 3(4) in Atomic Minerals Concession Rules, 2016
(4)If one or more atomic minerals occur in association with other minerals but the grade of atomic minerals is less than the threshold value, then any atomic minerals resulting from mining operations, processing or beneficiation shall be handled and disposed of in accordance with directives issued by the Department regarding conservation of atomic minerals and the directives issued by the Atomic Energy Regulatory Board regarding radiological safety.
