81. [ Parking Space. [Substituted by Notification No. F. 23 (107)-95-XXXII-(1), dated 7th April, 2000.]
- The off-street parking spaces and other than off street parking spaces given in the Appendices L, and L-A respectively shall be considered by the Authority in conjunction with any other law for the time in force relating to the development of land.](viii)Exits
