Calcutta High Court
Rdg Interior Decoration Exterior ... vs Cricket Association Of Bengal on 14 May, 2014
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CS No.191 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RDG INTERIOR DECORATION EXTERIOR ARCHITECTURE PRIVATE LTD.
Versus
CRICKET ASSOCIATION OF BENGAL
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 14th May, 2014.
The Court: The matter is released from my list on my personal ground.
All parties concerned are to act on the basis of the server copy.
(SOUMEN SEN, J.) sp/