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Calcutta High Court

Rdg Interior Decoration Exterior ... vs Cricket Association Of Bengal on 14 May, 2014

Author: Soumen Sen

Bench: Soumen Sen

                                 ORDER SHEET
                               CS No.191 of 2009
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


      RDG INTERIOR DECORATION EXTERIOR ARCHITECTURE PRIVATE LTD.

                                       Versus

                       CRICKET ASSOCIATION OF BENGAL


  BEFORE:

  The Hon'ble JUSTICE SOUMEN SEN

Date : 14th May, 2014.

The Court: The matter is released from my list on my personal ground.

All parties concerned are to act on the basis of the server copy.

(SOUMEN SEN, J.) sp/