Punjab-Haryana High Court
Raj Kumar And Anr vs The Director Technical Education And ... on 29 August, 2014
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 4135 of 1993
Date of Decision: 29.08.2014
Raj Kumar and another
......Petitioners
Vs.
The Director, Technical Education & Industrial Training, Punjab,
Chandigarh.
.........Respondent
CORAM: HON'BLE MR. JUSTICE K. KANNAN
Present: None
*****
K. KANNAN, J. (ORAL)
The matter relates to allow the petitioners to appear in the 6th Semester Examination of the Diploma in Mechanical Engineering in the year 1992-93.
The petition has become infructuous.
Dismissed as become infructuous.
(K. KANNAN) JUDGE August 29, 2014 nitin NITIN 2014.09.02 11:15 I attest to the accuracy and integrity of this document Chandigarh