Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 17]

Punjab-Haryana High Court

Raj Kumar And Anr vs The Director Technical Education And ... on 29 August, 2014

Author: K. Kannan

Bench: K. Kannan

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                            CHANDIGARH

                                                       CWP No. 4135 of 1993
                                                       Date of Decision: 29.08.2014

              Raj Kumar and another

                                                                          ......Petitioners
                                                 Vs.

              The Director, Technical Education & Industrial Training, Punjab,
              Chandigarh.


                                                                         .........Respondent

              CORAM: HON'BLE MR. JUSTICE K. KANNAN

              Present:         None

                                      *****

              K. KANNAN, J. (ORAL)

The matter relates to allow the petitioners to appear in the 6th Semester Examination of the Diploma in Mechanical Engineering in the year 1992-93.

The petition has become infructuous.

Dismissed as become infructuous.

(K. KANNAN) JUDGE August 29, 2014 nitin NITIN 2014.09.02 11:15 I attest to the accuracy and integrity of this document Chandigarh