Section 9(a) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003
(a)The fee for Competent Authority seats (Category A) in the Government Medical Colleges shall be Rs. 10,000/- (Rupees ten thousand only) of which Rs. 3,000/- (Rupees three thousand only) shall be credited to the College Development Society. The fee shall be paid every year for five years.
