Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bengal Presidency - Subsection Section 2(4) in The Bengal Vagrancy Act, 1943 (4)"Controller" means the Controller of Vagrancy appointed under subsection (1) of section 4;[* * * * *] [Clause (5) omitted by the Adaptation of Laws Order, 1950.]
