Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 8 in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998 8. No Pleading containing material in any language other than English or Hindi, if permitted by the Commission, shall be accepted by the Commission.
