Madhya Pradesh High Court
Smt.Somwati Bai vs Tularam on 5 February, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 226 of 2007 (SMT.SOMWATI BAI AND OTHERS Vs TULARAM) Dated : 05-02-2024 Shri Nitin Agrawal - Advocate for the petitioner.
As prayed, list on 2.4.2024 under the same head-caption.
(ACHAL KUMAR PALIWAL) JUDGE sh Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 06-02-2024 09:45:16