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Madhya Pradesh High Court

Smt.Somwati Bai vs Tularam on 5 February, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 226 of 2007 (SMT.SOMWATI BAI AND OTHERS Vs TULARAM) Dated : 05-02-2024 Shri Nitin Agrawal - Advocate for the petitioner.

As prayed, list on 2.4.2024 under the same head-caption.

(ACHAL KUMAR PALIWAL) JUDGE sh Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 06-02-2024 09:45:16