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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(a) in Jammu and Kashmir Protection of Interests of Depositors (In Financial Establishments) Act, 2018

(a)the manner and procedure of pre-institution mediation under sub-section (1) of section 12.