Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 262] [Entire Act] Union of India - Subsection Section 262(d) in The Merchant Shipping Act, 1958 (d)the disallowance of any space considered unsuitable by the surveyor for the carriage of [special trade passengers] [ Substituted by Act 69 of 1976, Section 2, for " unberthed passengers" w.e.f. 1.12.1976).]:
