Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 8 in The Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010

8. Validity and Renewal.

- The certificate of registration granted under Rule 6 shall be valid for a period of three years and shall be renewable for a like period in the manner provided under Rule 4, 5, 6 and 7.