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[Cites 0, Cited by 0] [Section 97(5)] [Section 97] [Entire Act]

State of Sikkim - Subsection

Section 97(5)(ii) in Sikkim Co-Operative Societies Act, 1978

(ii)"Insured co-operative bank" means a society which is an insured bank under the provisions of the Deposit Insurance Corporation Act, 1961 (47 of 1961).