Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Bihar - Subsection Section 11(iii) in Bihar and Orissa Dangerous Drugs Rules, 1934 (iii)The Chief Medical Officer of Health to the Jharia Mines Board of Health, if the hospital or dispensary is attached to a colliery within the Jharia Mining Settlement, or
