Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85A] [Entire Act] Union of India - Subsection Section 85A(d) in The Companies (Indian Accounting Standards) Rules, 2015 (d)not be displayed with more prominence than the subtotals and totals required in Ind AS for the statement of profit and loss.
