Central Administrative Tribunal - Delhi
Daleep K. Singh vs Shri P.J. Thomas on 9 December, 2009
Central Administrative Tribunal Principal Bench CP 603/2009 in OA 1368/2006 New Delhi, this the 9th day of December, 2009 Honble Mr. Justice V. K. Bali, Chairman Honble Mr. L.K. Joshi, Vice Chairman(A) Daleep K. Singh, Dy. General Manager Telecom Ghaziabad (UP). Applicant (By Advocate: Mr. D.P. Sharma) Versus Shri P.J. Thomas, Secretary, Ministry of Communication and I.T. Department of Tele-Communication, Sanchar Bhawa, New Delhi. Respondent (By Advocate: Mr. T.C. Gupta) ORDER (ORAL) Justice V.K. Bali, Chairman:
Learned counsel appearing for the parties are ad idem that directions issued by this Tribunal, non-compliance whereof has been complained in this contempt petition, have been complied with vide orders dated 07.12.2009.
2. Contempt petition is closed with liberty to the applicant to challenge the said order by filing fresh Original Application, if he may so desire.
(L.K. Joshi) (V.K. Bali) Vice Chairman (A) Chairman /naresh/