Madhya Pradesh High Court
Gajendra Rawat vs The State Of Madhya Pradesh on 29 August, 2025
Author: Anil Verma
Bench: Anil Verma
1 CRA-7753-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 7753 of 2025 (GAJENDRA RAWAT Vs THE STATE OF MADHYA PRADESH ) Dated : 29-08-2025 None for the appellant.
Shri Puran Kumar Kulshreshtha - AAG for the State.
Appellant is directed to cure the defect as pointed out by the Registry. List after two weeks.
(ANIL VERMA) JUDGE (alok) Signature Not Verified Signed by: ALOK KUMAR Signing time: 8/29/2025 6:28:32 PM