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Union of India - Section
Section 9 in The National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006
9. Details of the University/Board/Affiliating/Examining Body
| (i) Name of the Examining Body | : | ........................................................................................... | |||||
| (ii) Number and date of the initial order of affiliation (an attested copy of authentic English Version be attached) | : | ........................................................................................... | |||||
| (iii) Year/academic session from which First Examination held | : | ........................................................................................... | |||||
| 10. Number and date of the Permission Order of the State Government | : | ........................................................................................... | |||||
| 11. Academic calendar of the academic session | : | ||||||
| (a) Number of Teaching days | : | ||||||
| (b) Number of practice teaching days | : | ||||||
| (c) Normal month of commencement and completion of session | : | ||||||
| 12. Practice Teaching Schools | : | ||||||
| (a) Total Number of practicing teaching schools for attaching the trainees of the applicant institution | : | ||||||
| 13. Scheme of examination | : | ||||||
| : | Yes | No | |||||
| (a) External examination only | : | ||||||
| (b) Internal and external examinations | : | ||||||
| (c) Internal examination only | : | ||||||
| 14. Teaching Resources | : | ||||||
| Yes | No | ||||||
| (a) Principal /Head of the Department is in position | |||||||
| (b) Number of teachers employed on full-time basis | : | ||||||
| (c) Number of teachers employed on part-time basis | : | ||||||
| (d) Number of Guest lecturers engaged | : | ||||||
| (e) Number of teachers with qualifications as per National Council for Teacher Education norms for the current year 2005-06 | : | ||||||
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