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State of Uttar Pradesh - Section

Section 14 in The U.P. Board of Revenue Office, Class IV Service Rules, 1973

14. Procedure of recruitment by promotion.

- On the occurrence of vacancies in the posts mentioned in rule 4(b), a selection shall be made by Sachiv from amongst permanent orderlies and peons on the basis of seniority subject to rejection of the unfit. The names of the selected candidates shall be arranged in order of their seniority on the lower post