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State of Jammu-Kashmir - Section

Section 8 in Rules Relating to Exportation of Bovine Animals 1970 (1913 A. D.)

8. Addition and deficiencies.

- The permanent pass shall be renewed each year in the month of Baisakh and any additions or alterations that are made during the course of the year and any deficiencies that are occasioned by natural death, etc. shall immediately be reported to the [Sub-Inspector] [[For the words 'Mahaldar', 'Sub-Inspector' and 'Inspector' the words 'Sub-Inspector', 'Inspector' and *'Superintendent' respectively have been substituted by Act No. III of 2008 (Editor).*Now Deputy Commissioner, Excise and Taxation.]], with sufficient proofs to corroborate good faith in the case of deficiencies and the [Sub-Inspector] [[For the words 'Mahaldar', 'Sub-Inspector' and 'Inspector' the words 'Sub-Inspector', 'Inspector' and *'Superintendent' respectively have been substituted by Act No. III of 2008 (Editor).*Now Deputy Commissioner, Excise and Taxation.]] shall, provided that he has no reason to doubt the report, note the necessary changes in the pass and the Register.