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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3)(d) in Rajasthan Cinemas (Regulation) Rules, 1959

(d)A temporary licence in respect of a special cinematograph exhibition may be granted for the period during which the specified occasion or occasions for which the licence is granted is likely to last. The period may, however, be extended for such further periods as may be found necessary keeping the demands- of the specified occasion/occasions in view but not exceeding the period of one year in all].