Madhya Pradesh High Court
Swastik vs The State Of Madhya Pradesh on 13 September, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 4600 of 2022 (SWASTIK AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-09-2022 Shri Praveer Porwal, learned counsel for the appellant.
Shri R.S Bais appearing on behalf of Advocate General/State prays for and is granted time to serve notice to complainant and to produce the case diary on the next date of hearing.
List the matter after four weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.09.14 10:47:20 IST