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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Assam - Subsection

Section 57(2) in Cotton University Act, 2017

(2)Notwithstanding all that is contained in this Act, any difficulties disputes encountered by the University shall be attended to by the Vice-Chancellor in order to provide solution(s), in consultation with Chancellor if required.In all such matters the Vice-Chancellor's decision shall be final.