Madhya Pradesh High Court
M/S Betul Town vs The State Of Madhya Pradesh on 26 February, 2026
1 WP-14843-2014 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 14843 of 2014 (M/S BETUL TOWN Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 26-02-2026 Shri Amit Dave - Advocate for petitioner.
Ms Kanak Gaharwar - Govt. Advocate for State.
Learned counsel for the petitioner prays for time. List after two weeks.
(SANDEEP N. BHATT) JUDGE Biswal Signature Not Verified Signed by: SHIBA NARAYAN BISWAL Signing time: 2/26/2026 4:57:31 PM