Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1005] [Entire Act] State of Punjab - Subsection Section 1005(2) in Punjab Jail Manual, 1996 (2)During the absence from any cause of the Sub-Divisional Officer or Magistrate in charge, the next Senior Magistrate available, or other official approved by the District Magistrate shall perform the duties of Superintendent.
