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Madhya Pradesh High Court

Smt. Rakhi vs Sanjay on 5 January, 2024

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 2145 of 2022 (SMT. RAKHI Vs SANJAY AND OTHERS) Dated : 05-01-2024 None for the applicant.

Shri Deeptanshu Shukla, learned counsel for the non-applicant No.4.

List the matter after four weeks.

(PRAKASH CHANDRA GUPTA) JUDGE Arun/-

Signature Not Verified Signed by: ARUN NAIR Signing time: 06-01- 2024 11:01:01