Madhya Pradesh High Court
Smt. Rakhi vs Sanjay on 5 January, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 2145 of 2022 (SMT. RAKHI Vs SANJAY AND OTHERS) Dated : 05-01-2024 None for the applicant.
Shri Deeptanshu Shukla, learned counsel for the non-applicant No.4.
List the matter after four weeks.
(PRAKASH CHANDRA GUPTA) JUDGE Arun/-
Signature Not Verified Signed by: ARUN NAIR Signing time: 06-01- 2024 11:01:01