Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 450] [Entire Act] State of Odisha - Subsection Section 450(iv) in The Orissa Municipal Corporation Act, 2003 (iv)where the building abuts upon more than one street,its height shall be regulated by the width of such street so far as it abuts upon such wider street :