Section 23(5)(b) in The U.P. Electricity Reforms Act, 1999

[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(5)(b) in The U.P. Electricity Reforms Act, 1999

(b)a transaction of any description is made in pursuance of a transfer scheme, it shall be binding on all persons including third parties, even if such persons have not consented to it.

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State of Uttar Pradesh - Subsection

Section 23(5)(b) in The U.P. Electricity Reforms Act, 1999