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State of Rajasthan - Section

Section 23 in Rajasthan Information Commission (Management) Regulations, 2007

23. Registration of complaint.

- Every complaint or any other document annexed shall be typed, printed or written neatly and legibly and in double line spacing and the language used therein shall be formal and civilized and should not be any way indecent or abusive. The complaint or an application shall be presented in at least two sets or as prescribed by the Commission in a proper book form.