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[Cites 0, Cited by 0] [Section 121(5)] [Section 121] [Entire Act]

State of Tamilnadu - Subsection

Section 121(5)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)If such lands be occupied by tenants, the council shall levy the taxes in equal shares, from the landholder and the tenant respectively;