Section 54(1)(vi) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

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State of Punjab - Subsection

Section 54(1)(vi) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(vi)The amount of allowances granted to meet expenditure of a particular type should be so regulated that the allowances are not on the whole a source of profit to the recipients. Money indisputably payable should not, as far as possible, be left unpaid

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State of Punjab - Subsection

Section 54(1)(vi) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014