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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(2) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(2)An Academic Council may subject to the provisions of the statutes make regulations providing for courses of studies, system of examination, academic calendar and award of degrees and diplomas of the University.