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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(3)(b) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(b)any sum which the Panchayat Samiti is liable to pay by way of compensation or expenses under any law;