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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(2)(a) in Tamil Nadu Highways Act, 2001

(a)All rules made under this Act shall be published in the Tamil Nadu Government Gazette and unless they are expressed to come into force on a particular day shall come into force on the day on which they are so published.