Income Tax Appellate Tribunal - Jaipur
Income Tax Officer, Jaipur vs M/S Palak Buildcon Pvt. Ltd., Jaipur on 17 July, 2018
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IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR
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BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM
vk;dj vihy la-@ITA No. 462/JP/2018
fu/kZkj.k o"kZ@Assessment Year : 2009-10.
The Income Tax Officer, cuke M/s. Palak Buildcon Pvt. Ltd.,
Ward 6(2), Vs. F-32, Azad Marg, C-Scheme,
Jaipur. Jaipur.
LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AADCP 8589 R
vihykFkhZ@Appellant izR;FkhZ@Respondent
jktLo dh vksj ls@ Revenue by : Smt. Poonam Rai (DCIT)
fu/kZkfjrh dh vksj l@
s Assessee by : Shri Vijay Goyal (C.A.)
lquokbZ dh rkjh[k@ Date of Hearing : 17/07/2018
mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 17/07/2018
vkns'k@ ORDER
PER VIJAY PAL RAO, J.M.
This appeal by the Revenue is directed against the order dated 22.01.2018 of CIT (A), Ajmer for the assessment year 2009-10. The Revenue has raised the following grounds:-
" 1) Whether on the facts and in the circumstances of the case, the CIT (A) was right in deleting the addition of Rs. 48,00,000/-
made under section 68 of the I.T. Act on account of accommodation entries of Rs. 48,00,000/- obtained in the form of share application money.
2) Whether on the facts and in the circumstances of the case, the CIT (A) was right in deleting the addition of Rs. 84,000/- made under section 69C of the I.T. Act on account of commission expenses.
2ITA No. 462/JP/2018
M/s.Palak Buildcon Pvt Ltd., Jaipur.
2) The appellant craves its rights to add, amend or alter any of the grounds on or before the hearing."
2. At the time of hearing, the ld. AR of the assessee has raised an objection of maintainability of the appeal of the Revenue due to the tax effect not exceeding Rs. 20 lacs as per the CBDT Circle No. 3 of 2018 dated 11th July, 2018. The ld. A/R submitted that in the facts of the present case, tax effect in Revenue's appeal is stated to be Rs. 14.65 lakhs on the addition of Rs 48.84 lakhs which is below the prescribed limit of Rs 20 lacs.
2.1. The ld. D/R has fairly submitted that the tax effect involved in the Revenue's appeal is less than 20 lacs which is prescribed threshold limit in terms of the CBDT Circular No. 3/2018 dated 11th July, 2018 issued in supersession of its earlier Circular No. 21 of 2015 dated 10.12.2015.
3. We have heard the rival contentions and perused the materials available on record. It is observed that the demand/ tax effect in the Revenue's appeal in question is below Rs. 20.00 lacs . Under the powers vested by section. 268A(1) of the I T Act, CBDT has recently issued Circular No. 3/2018 dated 11 t h July, 2018 (F No. 279/Misc. 142/2007-ITJ(Pt) instructing the authorities below that departmental appeal should not be filed before ITAT where the demand/tax effect does not exceed Rs. 20 lacs. The circular is specifically mentioned to be applicable for all pending appeals.
4. Subject to some exceptions, it is further directed by CBDT that all the departmental appeals pending before ITAT where the demand/tax effect is not 3 ITA No. 462/JP/2018 M/s.Palak Buildcon Pvt Ltd., Jaipur.
exceeding than 20 lacs should be either withdrawn or not pressed by the departmental representatives.
5. The present appeal is not covered by any exceptions mentioned in the said CBDT circular. Since the tax demand in dispute in this departmental appeal is below the limit set out by CBDT for the appeal, the appeal of the assessee is not maintainable in view of CBDT Circular No. 3 of 2018 dated 11.07.2018. Accordingly the appeal of the Department is dismissed as not pressed/withdrawn. 3.0 In the result, the appeal of the Revenue is dismissed.
Order pronounced in the open court on 17/07/2018.
Sd/- Sd/-
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(VIKRAM SINGH YADAV ) (VIJAY PAL RAO)
ys[kk lnL;@Accountant Member U;kf;d lnL;@Judicial Member
Jaipur
Dated:- 17/07/2018.
Das/
vkns'k dh izfrfyfi vxzfs "kr@Copy of the order forwarded to:
1. The Appellant- The Income-tax Officer, Ward 6(2), Jaipur.
2. The Respondent - M/s. Palak Buildcon Pvt. Ltd., Jaipur.
3. The CIT(A).
4. The CIT,
5. The DR, ITAT, Jaipur
6. Guard File (ITA No. 462/JP/2018) vkns'kkuqlkj@ By order, lgk;d iathdkj@ Assistant. Registrar 4 ITA No. 462/JP/2018 M/s.Palak Buildcon Pvt Ltd., Jaipur.