Supreme Court - Daily Orders
State Bank Of India vs Manoj Thakur on 30 April, 2014
BITEM NO.2 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).20547/2013
(From the judgement and order dated 27/08/2012 in SA No.211/2012 of
The HIGH COURT OF UTTARAKHAND AT NAINITAL)
STATE BANK OF INDIA & ORS. Petitioner(s)
VERSUS
MANOJ THAKUR Respondent(s)
(With prayer for interim relief and office report )
Date: 30/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE RANJAN GOGOI
For Petitioner(s)
Mr. H.P. Raval, Sr. Adv.
Mr. Sanjay Kapur, Adv.
Mr. Anmol Chandan, Adv.
Ms. Lekha Vishwanath, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed, leaving the question of law open for determination in an appropriate case.
[ Neeta ] [ Usha Sharma]
Sr. P.A. Court Master