Bombay High Court
D.K Infrastructure Pvt vs Jalore Jaswantpura Bot Project Pvt on 26 February, 2024
9-arbapl-7724-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.7724 OF 2023
D. K. Infrastructue Pvt. ...Petitioner
V/s.
Jalore Jaswantpura Bot Project Pvt. ...Respondent
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None for the Applicant.
Mr. Karan Bhide a/w. Mr. Kartikey Kaushik i/b. Dave Girish & Co. for
the Respondent.
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CORAM : FIRDOSH P. POONIWALLA, J.
DATE : 26th FEBRUARY 2024 P.C.
1. None appears on behalf of the Applicant.
2. In order to give one more opportunity to the Applicant, stand over to tomorrow, i.e., 27th February 2024 under the caption "For Dismissal.
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