Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(c) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966 (c)a Tibetan who came over to India before the first day of January, 1962 with the intention of permanently settling in India, or
