Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(1) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005 (1)Every member of a Primary Sports Body Shall have the right to cast one vote in the election of its Executive Body.
