Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(d)'Licensing Authority' means Controller, Legal Metrology is the authority to issue licence under the Act and the rules made thereunder