Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(a) in Delhi Motor Vehicles Rules, 1993

(a)he intimates through his employer in advance his intention so to the licencing authority within whose jurisdiction he intends to act as a conductor,