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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Maharashtra - Subsection

Section 93(2)(i) in Maharashtra Public Universities Act, 2016

(i)to advise to the Vice-Chancellor through generation of reports and action plans in academic, research and development, administration, generation of financial resources and governance so as to make a University academically vibrant, administratively efficient and financially a strong system;