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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(a) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(a)"cattle" includes asses. buffaloes, cows, colts, ewes. fillies. geldings, goats, horses, kids, lambs, mules, ponies, pigs, rams, sheep, yak and zoe, elephant and such other kinds of animals as the Government, by notification, specify;