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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(1)(b) in Andhra Pradesh Forest Act, 1967

(b)all timber bearing marks which have not been registered in accordance with the rules made under section 29 or on which the marks have been obliterated, altered or defaced by file or otherwise, and