Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 69 in Himachal Pradesh Waqf Rules, 2016 69. Manner of holding inquiry. - Inquiry under clause (a) of sub-section (1) of section 71 shall be held in the same manner as prescribed in rule 52.Chapter-IX Proceedings in the Tribunal
