Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(a) in The Additional Emoluments (Compulsory Deposit) Act, 1974

(a)exempt any establishment or category of employees, working in any establishment from the operation of all or any of the provisions of this Act;