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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Bihar - Subsection

Section 58(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)adequate clearance is provided between parts or loads of lifting appliances and-
(i)the fixed objects such as walls and posts; or
(ii)electrical conductors.