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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(xxiii) in Pilikula Development Authority Act, 2018

(xxiii)for promotion of tourism and recreation facilities and setting up of Boating at Pilikula Lake, Rope way, Toy Train, Cafeteria, Cottages, Musical Fountain, Amusement Park, Golf Course etc.,;