Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Goa - Subsection Section 35(4) in The Corporation of the City of Panaji (Election) Rules, 2004 (4)Save as provided in sub-rule (2), no person in the Polling Station shall note down the serial number of the ballot issued to a particular voter.
