Delhi High Court - Orders
Bdr Builders And Developers Pvt. Ltd. ... vs Lalit Modi on 1 November, 2025
$~2 and 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 963/2024, CM APPL. 3003/2021, CM APPL.
55316/2023, CM APPL. 9963/2025, CM APPL. 20393/2025,
CM APPL. 48413/2025 and CM APPL. 48414/2025
BDR BUILDERS AND DEVELOPERS PVT. LTD.
THROUGH MR. RAJESH GUPTA .....Petitioner
Through: Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Prashant Mehta,
Ms. Prachi Kohli, Ms. Riya
Kumar, Mr. Krisna Gambhir,
Mr. Nitin Bajaj, Advs. along
with Mr. Rajesh Gupta, AR of
Petitioner in-person.
versus
LALIT MODI .....Respondent
Through: Mr. Inder Bir Alag, Sr. Adv.
along with Mr. Vatsal Kumar,
Mr. Tushar Parashar, Mr. Rahul
Sharma, Ms. Anumeha Singhai,
and Ms. Shikha, Advs.
+ EFA(OS) 1/2021
LALIT MODI .....Appellant
Through: Mr. Inder Bir Alag, Sr. Adv.
along with Mr. Vatsal Kumar,
Mr. Tushar Parashar, Mr. Rahul
Sharma, Ms. Anumeha Singhai,
and Ms. Shikha, Advs.
versus
BDR BUILDERS AND DEVELOPERS PVT. LTD
.....Respondent
Through: Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Prashant Mehta,
Ms. Prachi Kohli, Ms. Riya
Kumar, Mr. Krisna Gambhir,
Mr. Nitin Bajaj, Advs. along
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/11/2025 at 23:34:14
with Mr. Rajesh Gupta, AR of
Petitioner in-person.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 01.11.2025
1. Adjourned sine die.
2. To be listed after the decision of the Supreme Court in Criminal Appeal Diary No.29200/2023 captioned Lalit Modi vs. High Court of Delhi.
3. It shall be open to the learned counsel representing the parties to file an application for listing of the present Appeal, as soon as, the matter is decided by the Supreme Court.
ANIL KSHETARPAL, J.
HARISH VAIDYANATHAN SHANKAR, J.
NOVEMBER 01, 2025 s.godara/dev This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2025 at 23:34:14