Supreme Court - Daily Orders
Amrapali Fincap Ltd Through Its ... vs Vice Chairman/Member Secretary Income ... on 20 October, 2021
Bench: Chief Justice, Surya Kant, Hima Kohli
C.A.No.11001/18 etc. 1
ITEM NO.5 Court 1 (Video Conferencing) SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).11001/2018
AMRAPALI FINCAP LTD THROUGH ITS DIRECTOR CHIRAG
YASHWANT THAKKAR Appellant(s)
VERSUS
VICE CHAIRMAN/MEMBER SECRETARY INCOME TAX SETTLEMENT
COMMISSION & ANR. Respondent(s)
((Only I.A. Nos. 113151, 112348, 113158, 112342, 107136, 112140,
112326, 107144, 112332, 107124, 113165, 107130 of 2021 are listed
before Hon'ble Court)
IA No. 113151/2021 - EARLY HEARING APPLICATION)
WITH
C.A. No.11005/2018 (III)
(FOR EARLY HEARING APPLICATION ON IA 112348/2021
IA No. 112348/2021 - EARLY HEARING APPLICATION)
C.A. No.11016/2018 (III)
(FOR EARLY HEARING APPLICATION ON IA 113158/2021
IA No. 113158/2021 - EARLY HEARING APPLICATION)
C.A. No.11014/2018 (III)
(FOR EARLY HEARING APPLICATION ON IA 112342/2021
IA No. 112342/2021 - EARLY HEARING APPLICATION)
C.A. No.11015/2018 (III)
(FOR EARLY HEARING APPLICATION ON IA 107136/2021
IA No. 107136/2021 - EARLY HEARING APPLICATION)
C.A. No.11013/2018 (III)
(FOR EARLY HEARING APPLICATION ON IA 113165/2021
IA No.113165/2021 - EARLY HEARING APPLICATION)
C.A. No.11012/2018 (III)
(FOR EARLY HEARING APPLICATION ON IA 112332/2021
IA No. 112332/2021 - EARLY HEARING APPLICATION)
C.A. No.11011/2018 (III)
(FOR EARLY HEARING APPLICATION ON IA 107144/2021
IA No. 107144/2021 - EARLY HEARING APPLICATION)
C.A. No.11010/2018 (III)
(FOR EARLY HEARING APPLICATION ON IA 112140/2021
IA No. 112140/2021 - EARLY HEARING APPLICATION)
C.A. No.11004/2018 (III)
(FOR EARLY HEARING APPLICATION ON IA 107124/2021
IA No. 107124/2021 - EARLY HEARING APPLICATION)
Signature Not Verified
C.A. No.11003/2018 (III)
Digitally signed by
SATISH KUMAR YADAV
Date: 2021.10.20
17:35:45 IST
(FOR EARLY HEARING APPLICATION ON IA 107130/2021
Reason:
IA No.107130/2021 - EARLY HEARING APPLICATION)
C.A. No.11002/2018 (III)
(FOR EARLY HEARING APPLICATION ON IA 112326/2021
IA No. 112326/2021 - EARLY HEARING APPLICATION)
C.A.No.11001/18 etc. 2
Date : 20-10-2021 These applications were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MS. JUSTICE HIMA KOHLI
For Appellant(s) Ms. Manisha T. Karia, AOR
For Respondent(s) Mr. Balbir Singh, ASG
Mr. Arijit Pd, Sr.Adv.
Mr. Zoheb Hossain, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Deepak Prakash, Adv.
Mr. Divyansh H. Rathi, Adv.
Mr. Raj Bahadur Yadav, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing. These are the applications filed on behalf of the respondents seeking early hearing of appeals.
Having heard learned senior counsel for the respondents and carefully perusing the averments made in these applications, we see no reason to entertain the same.
The applications for early hearing are, accordingly, dismissed.
(SATISH KUMAR YADAV) (R.S. NARAYANAN) DEPUTY REGISTRAR COURT MASTER (NSH)